Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Satish Kumar Sharma vs Sri R.K.Shukla
2011 Latest Caselaw 5208 ALL

Citation : 2011 Latest Caselaw 5208 ALL
Judgement Date : 18 October, 2011

Allahabad High Court
Satish Kumar Sharma vs Sri R.K.Shukla on 18 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1180 of 2003
 

 
Petitioner :- Satish Kumar Sharma
 
Respondent :- Sri R.K.Shukla
 
Petitioner Counsel :- Ram Lakhan Vishwakarma
 

 
Hon'ble Shabihul Hasnain,J.

As prayed, three days' further time is allowed to the petitioner's counsel for incorporating impleadment.

Office to proceed.

Order Date :- 18.10.2011

RS.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter