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Raj Nath Yadav vs Kunwar Vikram Singh, D.M. Distt. ...
2011 Latest Caselaw 5201 ALL

Citation : 2011 Latest Caselaw 5201 ALL
Judgement Date : 18 October, 2011

Allahabad High Court
Raj Nath Yadav vs Kunwar Vikram Singh, D.M. Distt. ... on 18 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 2307 of 2011
 

 
Petitioner :- Raj Nath Yadav
 
Respondent :- Kunwar Vikram Singh, D.M. Distt. Ambedkar Nagar & Another
 
Petitioner Counsel :- Pritam Singh
 

 
Hon'ble Shabihul Hasnain,J.

Compliance report filed on behalf of opposite party no.2 has been filed, which is taken on record.

Rejoinder-affidavit be filed within two weeks.

List thereafter.

Order Date :- 18.10.2011

RS.

 

 

 
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