Phool Singh vs State Of U.P. And Others
2011 Latest Caselaw 5018 ALL

Citation : 2011 Latest Caselaw 5018 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Phool Singh vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 8387 of 2011
 

 
Petitioner :- Phool Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.P. Singh,Ashok Khare,Sudhir Solanki
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

As prayed, two weeks time is allowed to file rejoinder affidavit. List thereafter. Interim order shall continue till then.

Order Date :- 10.10.2011

Download the LatestLaws.com Mobile App