Radha Raman Tripathi & Others vs State Of U.P. & Others
2011 Latest Caselaw 6221 ALL

Citation : 2011 Latest Caselaw 6221 ALL
Judgement Date : 29 November, 2011

Allahabad High Court

Radha Raman Tripathi & Others vs State Of U.P. & Others on 29 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 68499 of 2011
 

 
Petitioner :- Radha Raman Tripathi & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 29.11.2011

SRY

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