Smt. Savitri Devi vs State Of U.P. & Others
2011 Latest Caselaw 6200 ALL

Citation : 2011 Latest Caselaw 6200 ALL
Judgement Date : 28 November, 2011

Allahabad High Court

Smt. Savitri Devi vs State Of U.P. & Others on 28 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 68099 of 2011
 

 
Petitioner :- Smt. Savitri Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Adeel Ahmad Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

As requested, put up this case on Thursday. By that time, learned standing counsel shall obtain necessary instructions in the matter.

Order Date :- 28.11.2011

SRY

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