Kanpur Dugdh Utpadak Sahkari ... vs Presiding Officer Labour Court ...
2011 Latest Caselaw 6182 ALL

Citation : 2011 Latest Caselaw 6182 ALL
Judgement Date : 25 November, 2011

Allahabad High Court

Kanpur Dugdh Utpadak Sahkari ... vs Presiding Officer Labour Court ... on 25 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 24560 of 1997
 

 
Petitioner :- Kanpur Dugdh Utpadak Sahkari Sangh Ltd. Through G.M.
 
Respondent :- Presiding Officer Labour Court (I) Kanpur & Others
 
Petitioner Counsel :- G.D. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Interim order to continue till the next date of listing.

Order Date :- 25.11.2011

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