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Rashida vs State Of U.P. & Others
2011 Latest Caselaw 6171 ALL

Citation : 2011 Latest Caselaw 6171 ALL
Judgement Date : 25 November, 2011

Allahabad High Court
Rashida vs State Of U.P. & Others on 25 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22058 of 2011
 

 
Petitioner :- Rashida
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- M.A. Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

List on 28.11.2011 along with W.P.No.22086 of 2011, as fresh before the appropriate Bench.

Order Date :- 25.11.2011

Shahnaz

 

 

 
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