Mohammad Iqbal vs Addl. District Judge, Bareilly, ...
2011 Latest Caselaw 6165 ALL

Citation : 2011 Latest Caselaw 6165 ALL
Judgement Date : 25 November, 2011

Allahabad High Court

Mohammad Iqbal vs Addl. District Judge, Bareilly, ... on 25 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 2100 of 2006
 

 
Petitioner :- Mohammad Iqbal
 
Respondent :- Addl. District Judge, Bareilly, And Others
 
Petitioner Counsel :- S.K. Tyagi
 
Respondent Counsel :- Sc,Smt. Rama Goel
 

 
Hon'ble Sunil Hali,J.

As prayed by learned counsel for the respondent, list in the next cause list.

Order Date :- 25.11.2011

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