Gagan Pal Gupta vs State Of U.P. And Others
2011 Latest Caselaw 6110 ALL

Citation : 2011 Latest Caselaw 6110 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Gagan Pal Gupta vs State Of U.P. And Others on 23 November, 2011

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 25562 of 2009
 
Petitioner :- Gagan Pal Gupta
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sahab Tiwari,Saurabh Tiwari
 
Respondent Counsel :- Govt. Advocate,P.K. Chaurasia,Sudhakar Shukla
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Case called out but there is no appearance for the petitioner.

It is stated across the bar by learned A.G.A that charge-sheet has been submitted.

In view of the above, the petition is rendered infructuous and it is accordingly dismissed.

Interim order, if any, shall cease to be operative.

Order Date :- 23.11.2011/Shahnaz

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