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Smt. Prem Lata & Another vs State Of U.P. & Others
2011 Latest Caselaw 6094 ALL

Citation : 2011 Latest Caselaw 6094 ALL
Judgement Date : 23 November, 2011

Allahabad High Court
Smt. Prem Lata & Another vs State Of U.P. & Others on 23 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 65279 of 2011
 

 
Petitioner :- Smt. Prem Lata & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.N. Maurya,K.K. Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

As prayed, list int he next cause list.

Order Date :- 23.11.2011

Shahnaz

 

 

 
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