Pradeep Kumar vs State Of U.P. & Others
2011 Latest Caselaw 6080 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Civil Misc.  Restoration Application No.270760 of 2011
 
IN
 

 
Case :- WRIT - C No. - 5486 of 2008
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Amit Saxena,Rajesh Kumar Mishra
 
Respondent Counsel :- C.S.C.,S.A. Lari
 

 
Hon'ble Sunil Hali,J.

This is an application seeking restoration of this writ petition. The writ petition was dismissed in default on 8.9.2011, as no one appeared on behalf of the petitioner.

Cause shown is sufficient. The order dated 8.9.2001 is hereby recalled. The writ petition is restored to its original number.

List this case in week commencing from 28.11.2011.

Order Date:23.11.2011

NS

Case :- WRIT - C No. - 5486 of 2008

Petitioner :- Pradeep Kumar

Respondent :- State Of U.P. & Others

Petitioner Counsel :- Amit Saxena,Rajesh Kumar Mishra

Respondent Counsel :- C.S.C.,S.A. Lari

Hon'ble Sunil Hali,J.

Restored.

For order see order of date passed in Restoration Application No.270760 of 2011.

Order Date :- 23.11.2011

NS