Pintoo @ Manish & Others vs State Of U.P. & Others
2011 Latest Caselaw 6077 ALL

Citation : 2011 Latest Caselaw 6077 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Pintoo @ Manish & Others vs State Of U.P. & Others on 23 November, 2011

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16092 of 2010
 

 
Petitioner :- Pintoo @ Manish & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Dileep Kumar Srivastava,R.P.S.Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

List revised. Case called out.

None appeared on behalf of the petitioners to press this writ petition.

It is accordingly dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 23.11.2011

Shahnaz

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