Vikrant And Others vs State Of U.P. And Others
2011 Latest Caselaw 6067 ALL

Citation : 2011 Latest Caselaw 6067 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Vikrant And Others vs State Of U.P. And Others on 23 November, 2011

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 19776 of 2010
 

 
Petitioner :- Vikrant And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Dubey
 
Respondent Counsel :- Govt. Advocate,P.K.Srivastava
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Case called out but there is no appearance for the petitioners.

It is stated across the bar by learned A.G.A that charge-sheet has been submitted.

In view of the above, the petition is rendered infructuous and it is accordingly dismissed.

Interim order, if any, shall cease to be operative.

Order Date :- 23.11.2011

Shahnaz

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