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Smt. Manju vs State Of U.P. And Others
2011 Latest Caselaw 6055 ALL

Citation : 2011 Latest Caselaw 6055 ALL
Judgement Date : 23 November, 2011

Allahabad High Court
Smt. Manju vs State Of U.P. And Others on 23 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 51059 of 2011
 

 
Petitioner :- Smt. Manju
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvind Kumar Shukla,Rita Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that he has received counter affidavit today. He prays that some time may be allowed to file rejoinder affidavit.

Put up on 29.11.2011 as fresh to enable him to file the rejoinder affidavit.

Order Date :- 23.11.2011

OP

 

 

 
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