Citation : 2011 Latest Caselaw 6031 ALL
Judgement Date : 22 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 34360 of 1997 Petitioner :- M/S Jal Devi Dall Mills Etmadpur & Others Respondent :- Special Judge E.C. Act, Agra And Others Petitioner Counsel :- N.S.Chahar Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 23.11.2011.
Order Date :- 22.11.2011
NS
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