Citation : 2011 Latest Caselaw 5988 ALL
Judgement Date : 21 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30598 of 2011 Petitioner :- Malti Devi Respondent :- State Of U.P. Petitioner Counsel :- Indrabhan Singh Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Learned A.G.A.prays for and is granted 2 days and no more time to receive instruction. Put up as fresh on 24.11.2011.
Order Date :- 21.11.2011
Su
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!