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M/S Raj Cement Company Ltd. And ... vs State And Others
2011 Latest Caselaw 5978 ALL

Citation : 2011 Latest Caselaw 5978 ALL
Judgement Date : 21 November, 2011

Allahabad High Court
M/S Raj Cement Company Ltd. And ... vs State And Others on 21 November, 2011
Bench: Sunil Ambwani, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 3394 of 1990
 

 
Petitioner :- M/S Raj Cement Company Ltd. And Others
 
Respondent :- State And Others
 
Petitioner Counsel :- Pankaj Naqvi
 
Respondent Counsel :- S.C.,V.B. Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Learned counsel for petitioner has been elevated to the bench and has taken oath today.

Let notices be issued to the petitioner to engage another counsel returnable in four weeks.

List in second week of January, 2012.

Order Date :- 21.11.2011

RKP

 

 

 
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