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Manveer vs State Of U.P.
2011 Latest Caselaw 5972 ALL

Citation : 2011 Latest Caselaw 5972 ALL
Judgement Date : 21 November, 2011

Allahabad High Court
Manveer vs State Of U.P. on 21 November, 2011
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28665 of 2011
 

 
Petitioner :- Manveer
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mandan Singh
 
Respondent Counsel :- Govt. Advocate,Amit Kumar
 

 
Hon'ble Ravindra Singh,J.

At the request of learned counsel for the applicant, put up on 22.11.2011 as fresh.

Order Date :- 21.11.2011

Su

 

 

 
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