Rahul vs State Of U.P.
2011 Latest Caselaw 5970 ALL

Citation : 2011 Latest Caselaw 5970 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

Rahul vs State Of U.P. on 21 November, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30632 of 2011
 

 
Petitioner :- Rahul
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ravindra Nath Rai,Ashok Kumar Rai
 
Respondent Counsel :- Govt. Advocate,N.S.Chahar
 

 
Hon'ble Ravindra Singh,J.

At the request of learned counsel for the applicant, put up as fresh on 23.11.2011.

Order Date :- 21.11.2011

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