Citation : 2011 Latest Caselaw 5969 ALL
Judgement Date : 21 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 339 of 2006 Petitioner :- Vijay Pal & Others Respondent :- The Addl. Commissiner, Meerut Division, Meerut & Others Petitioner Counsel :- Siddhartha Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 22.11.2011.
Order Date :- 21.11.2011
NS
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