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Mahendra Singh And Another vs State Of U.P. And Others
2011 Latest Caselaw 5946 ALL

Citation : 2011 Latest Caselaw 5946 ALL
Judgement Date : 18 November, 2011

Allahabad High Court
Mahendra Singh And Another vs State Of U.P. And Others on 18 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 51043 of 2007
 

 
Petitioner :- Mahendra Singh And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Srivastava
 
Respondent Counsel :- C.S.C.,K.S.Shukla
 

 
Hon'ble Sunil Hali,J.

Heard in part.

The case is passed over on the illness slip of Sri K.S. Shukla,  learned counsel for the respondents.

List this matter on Monday i.e. 21.11.2011 peremptorily.

Order Date :- 18.11.2011

NS

 

 

 
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