M/S Anuj Shoes Limited vs Commissioner Of Commercial Tax, ...
2011 Latest Caselaw 5934 ALL

Citation : 2011 Latest Caselaw 5934 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

M/S Anuj Shoes Limited vs Commissioner Of Commercial Tax, ... on 18 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- SALES/TRADE TAX REVISION No. - 713 of 2010
 

 
Petitioner :- M/S Anuj Shoes Limited
 
Respondent :- Commissioner Of Commercial Tax, U.P. Lucknow
 
Petitioner Counsel :- S.D. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List this case after three weeks. Meantime, the parties may exchange their pleadings.

Till the next date of listing, the interim order shall continue.

Order Date :- 18.11.2011

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