M/S Swadeshi Polytex Limited ... vs State Of U.P. Thru' Principal ...
2011 Latest Caselaw 5927 ALL

Citation : 2011 Latest Caselaw 5927 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

M/S Swadeshi Polytex Limited ... vs State Of U.P. Thru' Principal ... on 18 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 18396 of 2011
 

 
Petitioner :- M/S Swadeshi Polytex Limited Thru' Chief Executive
 
Respondent :- State Of U.P. Thru' Principal Secretary Deptt. Of Lab. & Ors
 
Petitioner Counsel :- Anurag Khanna
 
Respondent Counsel :- C.S.C.,Shyam Dhar Pandey,Vijay Sinha,Y.K. Sinha
 

 
Hon'ble V.K. Shukla,J.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 18.11.2011

SRY

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