Khwaja And Company Thru Its ... vs State Of U.P. & Others
2011 Latest Caselaw 5920 ALL

Citation : 2011 Latest Caselaw 5920 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Khwaja And Company Thru Its ... vs State Of U.P. & Others on 18 November, 2011

Bench: R.K. Agrawal, Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 26643 of 2010
 

 
Petitioner :- Khwaja And Company Thru Its Proprietor Nasir Hussain
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rahul Sripat
 
Respondent Counsel :- C. S. C.,Satish Mandhyan
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Sunil Hali,J.

On the request of Sri Rahul Sripat, learned counsel for the petitioner, the case is passed over for today.

Order Date :- 18.11.2011

Download the LatestLaws.com Mobile App