Sandeep Kumar And Another vs State Of U.P. And Others
2011 Latest Caselaw 5884 ALL

Citation : 2011 Latest Caselaw 5884 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Sandeep Kumar And Another vs State Of U.P. And Others on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41692 of 2011
 

 
Petitioner :- Sandeep Kumar And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Devendra Saini
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari,Sumit Goyal
 

 
Hon'ble V.K. Shukla,J.

Ten days and no more time is accorded to each one of the respondents for filing counter affidavit. Rejoinder affidavit may be filed within next three days.

List this case thereafter on 05.12.2011, with office report as to service on respondent Nos. 5 and 6.

Order Date :- 17.11.2011

SRY

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