Rohit Kumar Singh @ Rashoo & Others vs State Of U.P. & Others
2011 Latest Caselaw 5834 ALL

Citation : 2011 Latest Caselaw 5834 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Rohit Kumar Singh @ Rashoo & Others vs State Of U.P. & Others on 16 November, 2011

Bench: Imtiyaz Murtaza, Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1177 of 2010
 

 
Petitioner :- Rohit Kumar Singh @ Rashoo & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.M. Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Satyendra Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioners to press this petition.

Accordingly, this writ petition is dismissed for want of prosecution.

Interim order, if any, is also vacated.

Order Date :- 16.11.2011

Shahnaz

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