Civil Aviation Traning College ... vs State Of U.P. & Others
2011 Latest Caselaw 5829 ALL

Citation : 2011 Latest Caselaw 5829 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Civil Aviation Traning College ... vs State Of U.P. & Others on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 362 of 2011
 

 
Petitioner :- Civil Aviation Traning College Bamrauli Thru' Principal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S. Shekhar,V.K. Singh
 
Respondent Counsel :- C.S.C.,Rakesh Bahadur,S.K. Gupta
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

This matter has been received by this Court on a remand order passed by the Supreme Court on 11.5.2011 with a request to decide the matter expeditiously.

Learned counsel for the petitioner has sought last opportunity to file rejoinder affidavit on 31.10.2011.

List in the next cause list peremptorily. The matter will not be adjourned on that date.

Order Date :- 16.11.2011

RKP

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