Mishri Lal (160Ap) vs State Of U.P. & Another
2011 Latest Caselaw 5815 ALL

Citation : 2011 Latest Caselaw 5815 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Mishri Lal (160Ap) vs State Of U.P. & Another on 16 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65277 of 2011
 

 
Petitioner :- Mishri Lal (160ap)
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Gulab Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 16.11.2011

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