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Dr. Ambedkar Primary Vidyalaya ... vs State Of U.P. And Others
2011 Latest Caselaw 5810 ALL

Citation : 2011 Latest Caselaw 5810 ALL
Judgement Date : 16 November, 2011

Allahabad High Court
Dr. Ambedkar Primary Vidyalaya ... vs State Of U.P. And Others on 16 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 62667 of 2006
 

 
Petitioner :- Dr. Ambedkar Primary Vidyalaya Sidhauli, Ballia And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Awadh Narain Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Connect with writ petition Nos. 21804 of 2010, 22459 of 2010 and 31715 of 2010.

As prayed by learned counsel for the petitioiner, list this matter in the week commencing from 12th December, 2011.

Order Date :- 16.11.2011

NS

 

 

 
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