Dm/S Bhagwati Gramodyog Sewa ... vs State Of U.P. Thru' Secretary ...
2011 Latest Caselaw 5806 ALL

Citation : 2011 Latest Caselaw 5806 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Dm/S Bhagwati Gramodyog Sewa ... vs State Of U.P. Thru' Secretary ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1459 of 2006
 

 
Petitioner :- Dm/S Bhagwati Gramodyog Sewa Sansthan Thru' Sececretary
 
Respondent :- State Of U.P. Thru' Secretary (Fin. & Reve.) & Others
 
Petitioner Counsel :- Shashi Kant Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Put up tomorrow along with bunch of writ petition challenging the imposition of entry tax.

Order Date :- 16.11.2011

RKP

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