Bijai Bahadur Yadav & Others vs State Of U.P. Thru Secretary ...
2011 Latest Caselaw 5759 ALL

Citation : 2011 Latest Caselaw 5759 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Bijai Bahadur Yadav & Others vs State Of U.P. Thru Secretary ... on 15 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 64982 of 2011
 

 
Petitioner :- Bijai Bahadur Yadav & Others
 
Respondent :- State Of U.P. Thru Secretary (Home) & Others
 
Petitioner Counsel :- S.R. Singh,Rajendra Kumar Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The contention of the petitioners is that they applied for the post of Sub-Inspector. They have been called upon for physical efficiency test on 7.9.2011. By the publication dated 6.9.2011 in the Newspaper Hindustan, a copy of which is annexed as Annexure-3 to the writ petition, it is informed that the physical efficiency test would be held on 21.10.2011.

The grievance of the petitioners is that they went on 21.10.2011 for physical efficiency test, they have been informed that the physical efficiency test already been held on 7.9.2011.

Learned Standing Counsel may seek instruction in the matter.

Put up on 17.11.2011 as fresh.

Order Date :- 15.11.2011