Commissioner Of Central Excise, ... vs M/S Dsm Sugar Mills Ltd.
2011 Latest Caselaw 5722 ALL

Citation : 2011 Latest Caselaw 5722 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Commissioner Of Central Excise, ... vs M/S Dsm Sugar Mills Ltd. on 14 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE REFERENCE No. - 7 of 2010
 

 
Petitioner :- Commissioner Of Central Excise, Meerut-Ii
 
Respondent :- M/S Dsm Sugar Mills Ltd.
 
Petitioner Counsel :- B.K.Singh Raghuvanshi
 
Respondent Counsel :- C.S.C.,B.K.S.Raguvanshi,S.D. Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

A mention has been made that Shri B.K.S. Raghuvanshi is out of station.

List in the next cause list.

Order Date :- 14.11.2011

RKP

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