Radhey Shyam Pal vs State Of U.P.
2011 Latest Caselaw 5714 ALL

Citation : 2011 Latest Caselaw 5714 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Radhey Shyam Pal vs State Of U.P. on 14 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3563 of 2011
 

 
Petitioner :- Radhey Shyam Pal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.K. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Learned counsel for the appellant states that the appellant does not want to press this appeal because he wants to file this appeal at Lucknow. The same may be dismissed as not pressed.

The appeal is dismissed as not pressed with liberty to file fresh appeal at Lucknow,

Order Date :- 14.11.2011/Shahnaz

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