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Avani Ram Pal vs State Of U.P. & Others
2011 Latest Caselaw 5708 ALL

Citation : 2011 Latest Caselaw 5708 ALL
Judgement Date : 14 November, 2011

Allahabad High Court
Avani Ram Pal vs State Of U.P. & Others on 14 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 23763 of 2006
 

 
Petitioner :- Avani Ram Pal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Y.S. Saxena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Sri Anil  Bhushan, learned counsel for the petitioner, wants to file rejoinder affidavit.

As prayed, list this matter in the next cause list. Learned counsel  for the petitioner may file  rejoinder affidavit in the meantime.

Order Date :- 14.11.2011

NS

 

 

 
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