Lakhan Singh vs State Of U.P. And Others
2011 Latest Caselaw 5704 ALL

Citation : 2011 Latest Caselaw 5704 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Lakhan Singh vs State Of U.P. And Others on 14 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41615 of 2011
 

 
Petitioner :- Lakhan Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.S. Mishra
 
Respondent Counsel :- C.S.C.,R.P.S. Chauhan
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, Sri Ram Lochan Shukla, Advocate, prays for further tome. as prayed by him, two weeks and no more time is accorded to him for filing counter affidavit. Rejoinder affidavit may be filed within next one week.

List this petition after three weeks.

Order Date :- 14.11.2011

SRY

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