Amit Kumar Dwivedi vs State Of U.P. And Others
2011 Latest Caselaw 5693 ALL

Citation : 2011 Latest Caselaw 5693 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Amit Kumar Dwivedi vs State Of U.P. And Others on 14 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 55603 of 2010
 

 
Petitioner :- Amit Kumar Dwivedi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Kishor Gupta,Mahesh Kumar Gupta
 
Respondent Counsel :- C. S. C.,Har Vilas Srivastava
 

 
Hon'ble V.K. Shukla,J.

Sri Har Vilas Srivastava, Advocate, appearing for the respondents prays that some reasonable time be accorded to him for filing objection to the averments made in the review application as well as Delay Condonation Apoplication. Request made is accepted. Two weeks' time is accorded for this purpose.

List after two weeks.

Order Date :- 14.11.2011

SRY

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