C/M Ram Singari Harizan Primary ... vs State Of U.P. And Others
2011 Latest Caselaw 5675 ALL

Citation : 2011 Latest Caselaw 5675 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

C/M Ram Singari Harizan Primary ... vs State Of U.P. And Others on 14 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 23651 of 2011
 

 
Petitioner :- C/M Ram Singari Harizan Primary Pathshala
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Triveni Shankar,Ajay Shankar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel prays that last opportunity be given him to comply with the order dated 15.09.2011. As last opportunity, three weeks' further time is accorded to learned standing counsel.

List after three weeks.

Order Date :- 14.11.2011

SRY

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