Vijay Prakash vs State Of U.P. And Others
2011 Latest Caselaw 5658 ALL

Citation : 2011 Latest Caselaw 5658 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

Vijay Prakash vs State Of U.P. And Others on 11 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 63285 of 2011
 

 
Petitioner :- Vijay Prakash
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvind Singh - Ii,Indrabhan Singh
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

Put up on Monday.

Order Date :- 11.11.2011

SRY

Download the LatestLaws.com Mobile App