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Nanhkau vs Addl. Distt. & Session Judge, And ...
2011 Latest Caselaw 5650 ALL

Citation : 2011 Latest Caselaw 5650 ALL
Judgement Date : 11 November, 2011

Allahabad High Court
Nanhkau vs Addl. Distt. & Session Judge, And ... on 11 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 22206 of 1997
 

 
Petitioner :- Nanhkau
 
Respondent :- Addl. Distt. & Session Judge, And Others
 
Petitioner Counsel :- Surendra Tewari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

List and connect with writ petition No. 36416 of 1995 (State Vs. A.D.J. Sonbhadra).

Order Date :- 11.11.2011

NS

 

 

 
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