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Pankaj Kumar Singh vs Regional Office Cbsc Board & ...
2011 Latest Caselaw 5614 ALL

Citation : 2011 Latest Caselaw 5614 ALL
Judgement Date : 9 November, 2011

Allahabad High Court
Pankaj Kumar Singh vs Regional Office Cbsc Board & ... on 9 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 45124 of 2007
 

 
Petitioner :- Pankaj Kumar Singh
 
Respondent :- Regional Office Cbsc Board & Others
 
Petitioner Counsel :- Ravindra Nath Rai,Ashok Kumar Rai
 
Respondent Counsel :- H.N. Pandey,S.C.
 

 
Hon'ble Sunil Hali,J.

Await the service of notice on respondent No.3.

List immediately after the service is complete.

Order Date :- 9.11.2011

NS

 

 

 
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