Mohd. Shaukat Khan And Others vs The State Of U.P. And Others
2011 Latest Caselaw 5547 ALL

Citation : 2011 Latest Caselaw 5547 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Mohd. Shaukat Khan And Others vs The State Of U.P. And Others on 3 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62833 of 2011
 

 
Petitioner :- Mohd. Shaukat Khan And Others
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Udai Chandani,Amrit Raj Chaurasiya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 42276 of 2011.

List in the week commencing 5.12.2011. Meanwhile, the parties may exchange their affidavits.

Order Date :- 3.11.2011

Download the LatestLaws.com Mobile App