Dr. Vipin Mishra vs Chhatrapati Shahu Ji Maharaj ...
2011 Latest Caselaw 5540 ALL

Citation : 2011 Latest Caselaw 5540 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Dr. Vipin Mishra vs Chhatrapati Shahu Ji Maharaj ... on 3 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37606 of 2011
 

 
Petitioner :- Dr. Vipin Mishra
 
Respondent :- Chhatrapati Shahu Ji Maharaj Medical University And Others
 
Petitioner Counsel :- B.S. Pandey
 
Respondent Counsel :- Neeraj Tiwari,Anurag Khanna,S.C.
 

 
Hon'ble V.K. Shukla,J.

Sri Anurag Khanna, Advocate appearing for respondent No. 1, prays for and is granted 10 days' time to file counter affidavit. Rejoinder affidavit may be filed within a week thereafter.

List this case on 28.11.2011, showing the name of Sri Anurag Khanna, Advocate as counsel for the respondents.

Order Date :- 3.11.2011

SRY

Download the LatestLaws.com Mobile App