Gyanendra Pal Tyagi vs The State Of U.P. And Others
2011 Latest Caselaw 5521 ALL

Citation : 2011 Latest Caselaw 5521 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Gyanendra Pal Tyagi vs The State Of U.P. And Others on 2 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62394 of 2011
 

 
Petitioner :- Gyanendra Pal Tyagi
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- N.L.Pandey
 
Respondent Counsel :- C.S.C.,Dhiraj Pal Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that the matter relates to the Education Service. Therefore, it is cognizable by a Bench dealing with such matter.

Put day after tomorrow i.e. on 4.11.2011 as fresh before the appropriate Bench.

Order Date :- 2.11.2011

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