Citation : 2011 Latest Caselaw 5479 ALL
Judgement Date : 1 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 419 of 2011 Petitioner :- Lal Ji & Ors. Respondent :- State Of U.P. Petitioner Counsel :- Sampurnanand Shukla,Anubhav Chandra,B N Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
List in the next month.
Order Date :- 1.11.2011
RS.
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