Udai Pratap Singh vs Union Of India And Others
2011 Latest Caselaw 5471 ALL

Citation : 2011 Latest Caselaw 5471 ALL
Judgement Date : 1 November, 2011

Allahabad High Court

Udai Pratap Singh vs Union Of India And Others on 1 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 21413 of 2011
 

 
Petitioner :- Udai Pratap Singh
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Lok Nath Shukla,L. Shukla,R.P. Mishra
 
Respondent Counsel :- A.S.G.I.,Awadhesh Rai,S.C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, Sri Awadhesh Rai, Advocate is accorded two weeks' time for obtaining necessary instructions in the matter.

Order Date :- 1.11.2011

SRY

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