Indrajeet Singh And Anr. vs State Of U.P. And Others
2011 Latest Caselaw 5469 ALL

Citation : 2011 Latest Caselaw 5469 ALL
Judgement Date : 1 November, 2011

Allahabad High Court

Indrajeet Singh And Anr. vs State Of U.P. And Others on 1 November, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 52495 of 2011
 

 
Petitioner :- Indrajeet Singh And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

List has been revised. None appears on behalf of the petitioners to press this habeas corpus petition.

Accordingly, this habeas corpus petition is dismissed for want of prosecution.

Order Date :- 1.11.2011

Bhaskar

Download the LatestLaws.com Mobile App