Sangeeta Devi vs Shiva Kant
2011 Latest Caselaw 2198 ALL

Citation : 2011 Latest Caselaw 2198 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Sangeeta Devi vs Shiva Kant on 31 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 260 of 2011
 

 
Petitioner :- Sangeeta Devi
 
Respondent :- Shiva Kant
 
Petitioner Counsel :- Ram Raj
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding of the Execution Case No. 16 of 2010 (Shiv Kant Vs. Sangeeta Devi) pending in the court of Civil Judge (Senior Division), Court No. 5, Bhadohi-Gyanpur shall remain stayed.

Order Date :- 31.5.2011

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