Citation : 2011 Latest Caselaw 2110 ALL
Judgement Date : 27 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD Reserved Case :- SPECIAL APPEAL No. - 378 of 2011 Petitioner :- Dr. Kamlesh Kumar Yadav & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C.,K.S.Shukla,R.P. Shukla Hon'ble R.K. Agrawal,J.
Hon'ble Bharati Sapru,J.
Dismissed.
For order see order of date passed in Special Appeal No.371 of 2011.
Order Date :- 27.5.2011
mt
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