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Radhey Shyam & Another vs Ajbul @ Akbar & Others
2011 Latest Caselaw 2061 ALL

Citation : 2011 Latest Caselaw 2061 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
Radhey Shyam & Another vs Ajbul @ Akbar & Others on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
C.M. Correction Application No.139162 of 2011
 
IN
 
Case :- FIRST APPEAL FROM ORDER No. - 1482 of 2011
 

 
Petitioner :- Radhey Shyam & Another
 
Respondent :- Ajbul @ Akbar & Others
 
Petitioner Counsel :- J.K. Chakraborty,Dilip Kumar Kesharwani
 
Respondent Counsel :- P.S. Pundir
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

In this case, an interim order was passed on 15.4.2011. In the interim order, the date of the award has been wrongly mentioned. The appellant has filed a correction application for the same.

The correction application is allowed. In the order, the word 'award dated 30.11.2010' may be read in place of word 'award dated 3.1.2010'.

Order Date :- 26.5.2011

NS

 

 

 
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