Citation : 2011 Latest Caselaw 2057 ALL
Judgement Date : 26 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Civil Misc. Correction Application No.160708 of 2011 IN Case :- FIRST APPEAL FROM ORDER No. - 1117 of 2011 Petitioner :- Bajaj Allianz General Insurance Company Limited Respondent :- Smt. Preeti Jain & Others Petitioner Counsel :- Baleshwar Chaturvedi Respondent Counsel :- Vidya Kant Shukla Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
In this appeal, an interim order was passed on 16.5.2011. In the interim order, the name of District has been wrongly transcribed. The appellant has filed an application for correction of the same.
In the interim order, in place of word'Aligarh', word 'Kanpur Nagar' may be read.
With these observations, the correction application is allowed.
Order Date :- 26.5.2011
NS
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